Section 33(2)(d) in Rajasthan Co-operative Societies Rules, 2003

[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(2)(d) in Rajasthan Co-operative Societies Rules, 2003

(d)[ if, for whatever reasons, he ceases to be the chairperson of the society from which he was elected as its delegate or whom he is representing; or [Substituted by Notification No. G.S.R. 53, dated 10.7.2017.]

Legal Document View

Unlock Advanced Research with PRISMAI

State of Rajasthan - Subsection

Section 33(2)(d) in Rajasthan Co-operative Societies Rules, 2003