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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Madhya Pradesh - Subsection

Section 43(2)(p) in The M.P. Shri Ganapati Mandir Khajrana (Indore) Adhiniyam, 2003

(p)the manner in which and the period within which application for licence may be made under sub-section (1) of Section 34;