Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Himachal Pradesh - Subsection Section 39(a) in Himachal Pradesh Para-Veterinary Council Act, 2010 (a)accept, either directly or indirectly any donation, gift or other payment (by what ever name called), whether in cash or in kind, or any amount by way of capitation fee; or
