Section 2(b) in Cigarettes (Regulation of Production, Supply and Distribution) Act, 1975
(b)"cigarette" includes, -(i)any roll of tobacco wrapped in paper or in any other substance not containing tobacco,(ii)any roll of tobacco wrapped in any substance containing tobacco, which, by reason of its appearance, the type of tobacco used in the filler, or its packing and labelling is likely to be offered to, or purchased by, consumers as cigarette,
