Section 3(3)(a) in Karnataka Ayurvedic, Naturopathy, Siddha, Unani And Yoga Practitioners' Registration And Medical Practitioners' Miscellaneous Provisions Act, 1961
(a)[ 'ten' members nominated by the State Government, of whom one shall be the Director, Indian System of Medicine;] [Substituted by Act 11 of 1992 w.e.f. 24.04.1992]