Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] State of Arunachal Pradesh - Subsection Section 99(27) in Arunachal Pradesh (Land Settlement and Records) Act, 2000 (27)the procedure for the attachment and sale of property and the confirmation and the setting aside of sales of immovable property under Chapter VII;
