Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 104 in The Orissa Motor Vehicles Rules, 1993

104. Attachment to motor cycle.

(1)Every side car shall be attached to a motor cycle at its left hand side in such manner that the wheel thereof is not outside perpendicular planes at right angles to the longitudinal axis of the motor cycle passing through the extreme projecting points in front and in the rear of such vehicle.
(2)Every pillion seat attached to a motor cycle shall have a suitable spring cushion seat.
(3)No pillion seat shall be attached to a motor cycle with less than a distance of fifteen centimetres from the engine.