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State of Karnataka - Section

Section 10 in Kannada University Act, 1991

10. Officers of the University.

The University shall consist of the following officers, namely:-
(1)The Chancellor,
(2)The Pro-Chancellor,
(3)The Vice-Chancellor,
(4)The Dean of Faculties,
(5)The Registrar,
(6)The Finance Officer, and
(7)Such other persons as may be declared by the statutes to be officers of the University.