Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 36 in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

36.

The University if fully satisfied, on an inspection, as it deems necessary, that the conditions mentioned above are fulfilled by the management, shall grant provisional affiliation for fourth year B. Pharmacy degree course of study after collecting a sum of Rs. 5,000 (Rupee five thousand only) towards the fee for provisional affiliation for the fourth year B. Pharmacy course of study. It shall be competent for the University to withdraw the provisional affiliation granted herein by giving three months notice stating the reasons therefore, to the management of the college.