Calcutta High Court (Appellete Side)
India Power Corporation Limited (Ipcl) vs Jefferies India Private Limited & Anr on 14 July, 2022
Author: Biswajit Basu
Bench: Biswajit Basu
17 sandip Ct. 18 14.07.2022
C.O. No. 900 of 2022 India Power Corporation Limited (IPCL) Vs. Jefferies India Private Limited & Anr. Let the matter be placed before the regular Bench. (Biswajit Basu, J.)