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Himachal Pradesh High Court

Jagdish Kumar vs . Gram Panchaya Satrol on 27 July, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Jagdish Kumar vs. Gram Panchaya Satrol .

CMPMO No. 315 of 2022 27.07.2022 Present: Mr. Romesh Verma, Advocate, for the petitioners.

CMPMO 315 of 2012 Notice to respondents, returnable on 15.09.2022, on taking steps within five days be issued .

Record be requisitioned.

CMP No.9756 of 2022 Applicants are exempted from filing english translation of Annexures P­7 to P­9 and P­13, which are in hindi filed with the petition, at this stage, subject to filing of the same within 7 days as and when directed to do so.

Application stands disposed of.

(Vivek Singh Thakur) Judge July 27, 2022 (veena) ::: Downloaded on - 28/07/2022 20:03:27 :::CIS