Himachal Pradesh High Court
Jagdish Kumar vs . Gram Panchaya Satrol on 27 July, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Jagdish Kumar vs. Gram Panchaya Satrol .
CMPMO No. 315 of 2022 27.07.2022 Present: Mr. Romesh Verma, Advocate, for the petitioners.
CMPMO 315 of 2012 Notice to respondents, returnable on 15.09.2022, on taking steps within five days be issued .
Record be requisitioned.
CMP No.9756 of 2022 Applicants are exempted from filing english translation of Annexures P7 to P9 and P13, which are in hindi filed with the petition, at this stage, subject to filing of the same within 7 days as and when directed to do so.
Application stands disposed of.
(Vivek Singh Thakur) Judge July 27, 2022 (veena) ::: Downloaded on - 28/07/2022 20:03:27 :::CIS