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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(1) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(1)The competent authority to receive the recall notice in respect of Chairperson/ President or a Member of Managing Committee of any Farmers' Organization shall be the Project Authority.