Section 1(2) in The Pepsu Abolition of Ala Malikiyat Rights Act, 1954
(2)[ It extends to the territories of the State of Punjab which immediately before the 1st November, 1956 formed part of the State of Patiala and the East Punjab States Union.] [Substituted by Punjab Adaptation of Laws (State and Concurrent Subjects) Order, 1968.]
