Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 34 in Bihar State Disaster Management Authority (Functions and Management) Rules, 2012

34. Financial Powers.

(1)The Secretary shall exercise financial powers on behalf of the Authority to run day to day functions and administration of the Authority.
(2)The delegation of financial powers in the Authority will be as per Appendix V.
(3)The financial powers of the Authority which has not been delegated to a subordinate Authority, shall vest in Chairperson.
(4)The Authority shall have the power to make changes in Appendix V.