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State of Uttar Pradesh - Section

Section 8 in The U.P. Directorate of Education Ministerial Service Rules, 1983

8. Academic qualification.

- A candidate for direct recruitment to the various posts in the service must possess the following qualifications :
  Post     Qualifications
(1) Routine Clerks ...   As prescribed in the Subordinate OfficesMinisterial Staff (Direct Recruitment) Rules, 1975, as amendedfrom time to time.
(2) Stenographer Grade II ... (1) Intermediate Examination of the Board of HighSchool and Intermediate Education, Uttar Pradesh or anexamination recognised by the Government as equivalent thereto;and
    ... (2) Good working knowledge of Hindi written inDevnagri Script with a speed of 80 words per minute in Hindishorthand and 30 words per minute in Hindi typewriting.
        Preference will be given to those, who alsoknows English Shorthand and typewriting.