Section 23(6) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977
(6)No retail dealer or other person shall obliterate, smudge or alter the [retail sale price] [Substituted by G.S.R. 511(E), dated 25-5-1990 (w.e.f. 25-5-1990).], indicated by the manufacturer or the packer, as the case may be, on the package or on the label affixed thereto.
