Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29D] [Entire Act] Union of India - Subsection Section 29D(1) in The Cost And Works Accountants Act, 1959 (1)The terms and conditions of service of the Chairperson and the members of the Board, and their allowances shall be such as may be specified.