Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 179(1)] [Section 179] [Entire Act]

State of Madhya Pradesh - Subsection

Section 179(1)(d) in The M.P. Municipalities Act, 1961

(d)sell or lease the land forming such street or any part thereof or acquired for the purpose of forming such street, if not required for purpose of such street or for any other purposes of this Act: