Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 505 in Bihar Education Code, 1961 505. Application of the Rules in this Section. - The rules in this section apply to all hostels and messes connected with -(i)Government or aided schools;(ii)Schools from which students compete for Government scholarships, or at which Government scholarships are tenable.(R. & O. page 563.)
