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[Cites 0, Cited by 0] [Section 21D(4)] [Section 21D] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21D(4)(ii) in Andhra Pradesh General Sales Tax Act, 1957

(ii)by a Bench consisting of the Vice-Chairman and the Member constituted by the Chairman and the Member constituted by the Chairman; or