Supreme Court - Daily Orders
P. Sahadevan vs M.D Inditrade Capital Limited on 6 November, 2015
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.7 COURT NO.5 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8655/2014
(Arising out of impugned final judgment and order dated 05/12/2013
in RP No. 3269/2013 passed by the National Consumers Disputes
Reddressal Commission, New Delhi)
P. SAHADEVAN & ANR Petitioner(s)
VERSUS
M.D JRG SECURITIES LTD & ORS Respondent(s)
(with appln. (s) for application for transposition and office
report)
WITH
SLP(C) No. 15670/2014
(With appln.(s) for permission to file additional documents and )
SLP(C) No. 16127/2014
(With appln.(s) for permission to file additional documents and
Interim Relief and Office Report)
SLP(C) No. 17110/2014
(With appln.(s) for permission to file additional documents and
Interim Relief and Office Report)
SLP(C) No. 24296/2015
(With Interim Relief and Office Report)
Date : 06/11/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Renjith Marar, Adv.
Mr. Deepak Prakash, Adv.
Mr. Vishal Somani, Adv.
Mr. Raneev Dhaiya, Adv.
Ms. Neelambari Perumal, Adv.
Ms. Usha Nandini. V,Adv.
Signature Not Verified
Mr. Adi Narayan, Sr. Adv.
Digitally signed by
Deepak Mansukhani
Date: 2015.11.06
Ms. B. Vijayalakshmi Menon,Adv.
22:35:34 IST
Reason: Mr. Rohit Choodhry, Adv.
Ms. Preeti Khiwani, Adv.
Mr. Aditya Sarin, Adv.
-2-
Mr. Vinod Kumar, Adv.
Mr. Braj Kishore Mishra,Adv.
Ms. Aparna Jha, Adv.
For Respondent(s)
Ms. B. Vijayalakshmi Menon,Adv.
Dr. Kailash Chand,Adv.
Mr. D. Bharat Kumar, Adv.
Mr. T. Baskar Gowtham, Adv.
Ms. Anjani Aiyagari, Adv.
Mr. Sumit Kalra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matters on a non-miscellaneous day in the month of December, 2015.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR)
COURT MASTER COURT MASTER