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Supreme Court - Daily Orders

C.I.T. vs M/S Jogani Construction Ltd. on 3 March, 2014

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ITEM NO.19                  COURT NO.12              SECTION IIIA

             S U P R E M E     C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil)....../2013
                                                CC 17443/2013

(From the judgement and order     dated 29/01/2013 in ITA     No.860/2011   of   The
HIGH COURT OF BOMBAY)

C.I.T.                                                Petitioner(s)

                   VERSUS

M/S JOGANI CONSTRUCTION LTD.                          Respondent(s)

(With appln(s) for c/delay in filing SLP)

Date: 03/03/2014    This Petition was called on for hearing today.

CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
        HON’BLE MR. JUSTICE SHIVA KIRTI SINGH

For Petitioner(s)       Mr. Gaurab Banerjee, ASG
       Mr. T.M. Singh, Adv.
       Ms. Sriparna Chatterjee, Adv.
                     Mrs. Anil Katiyar, Adv.

For Respondent(s)

             UPON hearing counsel the Court made the following
                              O R D E R

Delay condoned.

Issue notice.

Tag with SLP (C)....CC 21069 of 2013.

|(Jayant Kumar Arora) | |(Sneh Bala Mehra) | |Sr. P.A. | |Assistant Registrar |