Supreme Court - Daily Orders
Rajendra Kumar Sharma vs Uttrakhand Transport Corporation on 10 March, 2016
Bench: Anil R. Dave, Adarsh Kumar Goel
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NO.1425 OF 2016
IN
SPECIAL LEAVE PETITION (C) NO.32186 OF 2015
RAJENDRA KUMAR SHARMA ... PETITIONER(S)
VS.
UTTRAKHAND TRANSPORT CORPORATION & ANR. ... RESPONDENT(S)
O R D E R
Delay condoned.
We have perused the Review Petition and record of the Special Leave Petition and are convinced that the order of which review has been sought does not suffer from any error apparent warranting its reconsideration.
The Review Petition is, accordingly, dismissed.
..............J. [ANIL R. DAVE] .................J. [ADARSH KUMAR GOEL] New Delhi;
10th March, 2016.
Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2016.03.15 16:40:19 IST Reason: DSC of Ms. Anita Malhotra, CM is used by sarita purohit, CM CHAMBER MATTER SECTION XV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C)No.1425/2016 In SLP(C)No.32186/2015 RAJENDRA KUMAR SHARMA Petitioner(s) VERSUS UTTRAKHAND TRANSPORT CORPORATION AND ANR. Respondent(s) (With appln.(s) for c/delay in filing review petition and office report) Date : 10/03/2016 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE ADARSH KUMAR GOEL By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petition is dismissed in terms of signed order.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar (Signed order is placed on the file)