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Delhi High Court - Orders

Olx India B.V. & Anr vs Cars24 Services Pvt. Ltd on 24 January, 2019

$~O-4
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+   CS(COMM) 1100/2018, I.A. 11899-11900/2018, 15489/2018 &
    16778/2018

    OLX INDIA B.V. & ANR.                               ..... Plaintiffs
                   Through :       Mr. Nischal Anand and
                                   Mr. S. Shiva Kumar, Advs.
                       versus

    CARS24 SERVICES PVT. LTD.                    ..... Defendant
                   Through : Mr. Ajay Kohli,
                             Ms. Pooja Vohra,
                             Mr. Nakul Sachdeva, Advs.
                             along with Ms. Tripti Vini, AR of
                             defendant.
             ORDER

% 24.01.2019 Hon'ble Mr. Justice J.R. Midha is not holding the Court today. List on 12th February, 2019.

BY ORDER COURT MASTER JANUARY 24, 2019 mk