Delhi High Court - Orders
Olx India B.V. & Anr vs Cars24 Services Pvt. Ltd on 24 January, 2019
$~O-4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1100/2018, I.A. 11899-11900/2018, 15489/2018 &
16778/2018
OLX INDIA B.V. & ANR. ..... Plaintiffs
Through : Mr. Nischal Anand and
Mr. S. Shiva Kumar, Advs.
versus
CARS24 SERVICES PVT. LTD. ..... Defendant
Through : Mr. Ajay Kohli,
Ms. Pooja Vohra,
Mr. Nakul Sachdeva, Advs.
along with Ms. Tripti Vini, AR of
defendant.
ORDER
% 24.01.2019 Hon'ble Mr. Justice J.R. Midha is not holding the Court today. List on 12th February, 2019.
BY ORDER COURT MASTER JANUARY 24, 2019 mk