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State of Uttar Pradesh - Section

Section 14 in U.P. Information Department Film Photo Unit Service Rules, 1993

14. Determination of vacancies.

- The appointing authority shall determine the number of vacancies to be filled during the year of recruitment as also the number of vacancies to be reserved for candidates belonging to Scheduled Castes, Scheduled Tribes and other categories under Rule 6. The vacancies to be filled through the Commission shall be intimated to them. The vacancies to be filled directly through the Departmental Selection Committee shall be notified to the Employment Exchange. The appointing authority may also invite applications directly from the persons who have their names registered in the Employment Exchange. For this purpose, the appointing authority shall issued an advertisement in a local daily newspaper besides pasting the notice for the same on the notice board. All such applications -shall be placed before the Selection Committee.