Madhya Pradesh High Court
The State Of Madhya Pradesh vs Chiddu @ Jitendra Pateriya on 10 August, 2023
Author: Chief Justice
Bench: Chief Justice
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRA No. 5421 of 2023
(THE STATE OF MADHYA PRADESH Vs CHIDDU @ JITENDRA PATERIYA)
Dated : 10-08-2023
Shri A.N. Gupta - Public Prosecutor for appellant/State.
Issue notice to the respondent on I.A. No.8477 of 2023 for grant of leave
to appeal as well as I.A.No.10330 of 2023 for condonation of delay.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
sj
Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 8/11/2023
3:08:41 PM