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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Chiddu @ Jitendra Pateriya on 10 August, 2023

Author: Chief Justice

Bench: Chief Justice

                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                      CRA No. 5421 of 2023
                                      (THE STATE OF MADHYA PRADESH Vs CHIDDU @ JITENDRA PATERIYA)

                          Dated : 10-08-2023
                                Shri A.N. Gupta - Public Prosecutor for appellant/State.

                                Issue notice to the respondent on I.A. No.8477 of 2023 for grant of leave

to appeal as well as I.A.No.10330 of 2023 for condonation of delay.



                               (RAVI MALIMATH)                                         (VISHAL MISHRA)
                                 CHIEF JUSTICE                                              JUDGE

                          sj




Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 8/11/2023
3:08:41 PM