Delhi High Court - Orders
Prithipal Singh vs Government Of Nct Of Delhi Through Its ... on 6 February, 2024
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4/2023
PRITHIPAL SINGH ..... Petitioner
Through: Advocate (appearance not given)
versus
GOVERNMENT OF NCT OF DELHI THROUGH ITS
SSECRETARY AND ANR. ..... Respondents
Through: Mr. Satyakam, ASC for GNCTD.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 06.02.2024 CM APPL. 7076/2021 This is an application on behalf of the Petitioner for placing on record the relevant documents.
For the reasons stated in the application, the same is allowed. The document is taken on record.
The application is disposed of. W.P.(C) 4/2023 Learned Counsel for the Petitioner seeks some time to get ready with the matter.
List on 13.05.2024.
SUBRAMONIUM PRASAD, J FEBRUARY 6, 2024 hsk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/02/2024 at 21:40:34