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[Cites 0, Cited by 3] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(4) in The Foreign Exchange Regulation Act, 1973

(4)It shall come into force on such date1 as the Central Government may, by notification in the Official Gazette, appoint in this behalf:Provided that different dates may be appointed for different provisions of this Act and any reference in any such provision to the commencement of this Act shall be construed as a reference to the coming, into force of that provisions.