Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(3) in Rajasthan Police Rules, 2008 (3)The Director General of Police shall fix hours at which General Diary shall be closed daily and also shall specify the information and form in which such information is to be entered in the General Diary at the start of each day.
