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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in The Khadi And Village Industries Commission Act, 1956

(c)"Commission" means the Khadi and Village Industries Commission established under section 4;
(cc)[ "fixed capital investment" includes investment in plant and machinery and land and building of an industry;] [Inserted by Act 12 of 1987, Section 2 (w.e.f. 24.7.1987)]