[Cites 0, Cited by 0]
[Entire Act]
State of Haryana - Section
Section 44 in The Punjab Habitual Offenders (Control and Reform) Rules, 1957
44. Supply of bedding and clothing.
- Every settler shall be provided at Government cost a set of clothing and bedding once only on admission according to the following scale. At the discretion of the Special Officer a settler may be supplied clothing and bedding second time if the settler is unable to purchase them on account of his physical or mental disability :-| Scale of clothing and bedding | ||
| Bedding : | ||
| Winter | — | One duree, one blanket, one chaddar, one quilt and onepillow with cover. |
| Summer | — | One duree, one blanket, two chaddars, one pillow withcover. |
| Clothing : | ||
| Winter | — | One woollen jersey, two kurtas, two pyjamas, turban (forSikhs), two caps, one jangia (Kachhas for Sikhs only) and onetowel. |
| Summer | — | Two kurtas, two pyjamas, two jangias (Kachhas for Sikhs),two topies (pagris for Sikhs) and one towel. |