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State of Haryana - Section

Section 44 in The Punjab Habitual Offenders (Control and Reform) Rules, 1957

44. Supply of bedding and clothing.

- Every settler shall be provided at Government cost a set of clothing and bedding once only on admission according to the following scale. At the discretion of the Special Officer a settler may be supplied clothing and bedding second time if the settler is unable to purchase them on account of his physical or mental disability :-
Scale of clothing and bedding
Bedding :
Winter One duree, one blanket, one chaddar, one quilt and onepillow with cover.
Summer One duree, one blanket, two chaddars, one pillow withcover.
Clothing :
Winter One woollen jersey, two kurtas, two pyjamas, turban (forSikhs), two caps, one jangia (Kachhas for Sikhs only) and onetowel.
Summer Two kurtas, two pyjamas, two jangias (Kachhas for Sikhs),two topies (pagris for Sikhs) and one towel.