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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttarakhand - Subsection

Section 1(3) in Uttarakhand Annual Transfer for Public Servants Act, 2017

(3)This Act shall be applicable for all services of State except All India Services, State Civil Service and State Police Service and all services under control of High Court and the 'State Government may, by notification, apply it to Corporation, Board and Local Bodies.