Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(8A)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(8A)(d) in The Insurance (Amendment) Act, 2002

(d)whose sole purpose is to carry on life insurance business or general insurance business in India;';