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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2) in The Paradip Port Trust (Licensing of Stevedores) Regulation, 1987

(2)Other than the Port Trust no Stevedores shall be allowed to work on board any vessel in the Port except under a licence issued by the Chairman under these regulations.