Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 299 in Nagaland Excise Rules 299. Every licensee, who is required by Rule 298 above to keep accounts, shall, when required by an Excise Officer of or above the rank of Assistant Inspector, assist him by a sufficient number of servants in taking account of his stock.
