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Union of India - Section

Section 94 in The Central Administrative Tribunal Rules Of Practice, 1993

94. Form of oath/affirmation to interpreter

.-Oath or solemn affirmation shall be administered to the Interpreter in the following form before his assistance is taken for examining a witness:-"I do swear in the name of God/Solemnly affirm that I will faithfully and truly interpret and explain all questions put to and evidence given by witness and translate correctly and accurately all documents given to me for translation."