Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Meghalaya - Subsection Section 8(3) in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988 (3)The proceeding shall be open to inspection for any member at the office of the Board during office hours.
