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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(2) in Regulations of the Tamil Nadu Agricultural University

(2)Persons who are appointed in the University deputation either from Government or from other University Institutions shall be governed by the Statute 36 of the University, and such other terms and conditions prescribed, from time to time.