Section 98(1)(d) in The U.P. Co-operative Societies Act, 1965

[Cites 0, Cited by 3] [Section 98(1)] [Section 98] [Entire Act]

State of Uttar Pradesh - Subsection

Section 98(1)(d) in The U.P. Co-operative Societies Act, 1965

(d)an order of the Registrar under sub-section (2) of Section 27 expelling or removing a member or under sub-section (2) of Section 38 removing or disqualifying any officer of a co-operative society;

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State of Uttar Pradesh - Subsection

Section 98(1)(d) in The U.P. Co-operative Societies Act, 1965