Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Mizoram - Subsection Section 35(2) in Mizoram (Land Revenue) Rules, 2013 (2)Payment of land revenue mentioned in sub-rule (1) of this rule should be made at the rates fixed by the Government from time to time.
