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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(g) in Visakhapatnam Port Trust (Bunkering of ocean going Vessels) Regulations, 2006

(g)The checklist as per Annexure-3 & 4 to be filled up and exchanged.
(iii)The Master of the bunker vessel shall not begin bunkering, unless he has ensured that: