Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(2) in Gujarat Elementary Education Rules, 2010

(2)Every new School should have adequate facilities for playground. For existing schools where it is not possible to have playground of the required area in the school premises, it should be within walking distance of the school. However Government may specify separate norms for urban/rural areas from time to time.