Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 6] [Entire Act] State of Sikkim - Subsection Section 6(1) in Sikkim (Collection of Taxes and Prevention of Evasion of Payment of Taxes) Act, 1987 (1)The Inspector shall serve a demand directing the payment of tax due on the person who is liable to pay, within seven days.
