Orissa High Court
M/S .Jagabandhu Enterprisers Pvt. Ltd vs State Of Odisha & Ors. .... Opp.Party(S) on 30 January, 2023
Author: Biswanath Rath
Bench: Biswanath Rath
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C). No.2416 of 2023
M/s .Jagabandhu Enterprisers Pvt. Ltd., .... Petitioner(s)
Bhubaneswar Mr.N.K.Sahu,Adv.
-versus-
State of Odisha & Ors. .... Opp.Party(s)
Mr.S.Ghose, AGA
CORAM:
JUSTICE BISWANATH RATH
ORDER
Order 30.01.2023 No.1
1. On the request of learned counsel appearing for the petitioner, put up this matter along with W.P.(C).Nos.32212 of 2022, 34205 of 2022 and W.P.(C) No.2753 of 2023 on 03.02.2023.
2. (Biswanath Rath) Judge Sks Page 1 of 1