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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(i) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001

(i)to adjudicate Upon the disputes and difference amongst licensees and a suppliers,or between the specified company and a licensee or a supplier or between a supplier and a person who buys gas from supplier and to refer matters for arbitration if considered necessary, in accordance with the provisions of this Act,