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[Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act]

State of Andhra Pradesh - Subsection

Section 75(1)(d) in Andhra Pradesh Court-fees and Suits Valuation Act, 1956

(d)the display in each Court of a table in English and in the local language or languages showing the fees payable for the service and execution of processes.