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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(2)(j) in The Bihar School Examination Board Act, 1952

(j)[ shall arrange regular inspection of High Schools with a view to ascertain that the prescribed academic and vocational standards are being properly maintained; and] [Omitted by Act 14 of 1963.]