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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Manipur - Subsection

Section 76(3) in The Manipur Panchayati Raj Act, 1994

(3)The Chief Accounts Officer shall advise the Zilla Parishad in matters of financial policy and shall be responsible for all matters relating to the accounts of the Zilla Parishad including preparation of accounts and the budget.