Delhi High Court - Orders
Irvinder Kaur Chadha Supreme Agencie vs Garnish Electronics Pvt. Ltd. And Anr on 3 October, 2023
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 173/2021
IRVINDER KAUR CHADHA SUPREME AGENCIE
..... Petitioner
Through: Mr. Rishabh Gupta, Adv.
versus
GARNISH ELECTRONICS PVT. LTD. AND ANR
..... Respondent
Through: None
CORAM:
SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
(JUDICIAL)
ORDER
% 03.10.2023 The counsel for the petitioner states that he has tracked the alternate address of respondent no. 1, which is "Garnish Electronics Pvt. Ltd. H.No. A-4, Kh. No. 13, Ground Floor, Street No. 8, Swaroop Nagar, New Delhi-110042".
Accordingly issue fresh court notice(s) to respondent no. 1; its counsel and its registered Trademark-agent, returnable for 01.12.2023.
The respondent no. 2 is a formal party.
SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) OCTOBER 3, 2023/PU Click here to check corrigendum, if any This is a digitally signed order.
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