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[Cites 0, Cited by 0] [Section 69(4)] [Section 69] [Entire Act]

State of Odisha - Subsection

Section 69(4)(a) in The Orissa Luxury Tax Rules, 1995

(a)printed in quadruplicate, the first copy marked as "Counterfoil" the second copy marked as "Original", the third copy marked as "Duplicate" and the fourth copy marked as "Triplicate" and contained in booklet of ten forms each, and